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Ram Kumar vs Land Management Committe, Vill. ...
2011 Latest Caselaw 5127 ALL

Citation : 2011 Latest Caselaw 5127 ALL
Judgement Date : 14 October, 2011

Allahabad High Court
Ram Kumar vs Land Management Committe, Vill. ... on 14 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 10371 of 2006
 

 
Petitioner :- Ram Kumar
 
Respondent :- Land Management Committe, Vill. Bamrauli Uperhaaar & Others
 
Petitioner Counsel :- Syed Aftab Ahmad
 
Respondent Counsel :- C.S.C.,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

Vide order dated 22.9.2011, parties were directed to maintain status quo, however, no notice was issued to the respondents.

Learned standing counsel has accepted notice on behalf of State respondent.

Issue notice to respondent no.4. Steps be taken within one week.

List this case after service is effected.

Interim order to continue till the next date of listing.

Order Date :- 14.10.2011

NS

 

 

 
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