Rajesh Shahi vs State Of U.P. And Others
2011 Latest Caselaw 5125 ALL

Citation : 2011 Latest Caselaw 5125 ALL
Judgement Date : 14 October, 2011

Allahabad High Court

Rajesh Shahi vs State Of U.P. And Others on 14 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48142 of 2011
 

 
Petitioner :- Rajesh Shahi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K.Singh,V.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. REVIEW APPLICATION NO. 283998 OF 2011.

Learned counsel for the applicant states that he does not want to press the review application.

The review application is accordingly rejected.

Order Date :- 14.10.2011

Download the LatestLaws.com Mobile App