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Ram Bahadur Singh vs The Commissioner & Others
2011 Latest Caselaw 5100 ALL

Citation : 2011 Latest Caselaw 5100 ALL
Judgement Date : 13 October, 2011

Allahabad High Court
Ram Bahadur Singh vs The Commissioner & Others on 13 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc. Delay Condonation Application No.92268 of 2010.
 
IN
 

 
Case :- WRIT - C No. - 54868 of 2007
 

 
Petitioner :- Ram Bahadur Singh
 
Respondent :- The Commissioner & Others
 
Petitioner Counsel :- Veena Singh
 
Respondent Counsel :- C.S.C.,Irshad Ali
 

 
Hon'ble Sunil Hali,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 3.

Issue notice to respondent Nos. 4 and 5. Steps be taken within a week.

Learned standing counsel prays for and is granted four weeks' time to file counter affidavit to the condonation of delay application. Respondent nos. 4 and 5 may also file counter affidavit within the same period.

List thereafter.

Order Date :- 13.10.2011

NS

 

 

 
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