Citation : 2011 Latest Caselaw 5098 ALL
Judgement Date : 13 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 59000 of 2011 Petitioner :- Murlidhar Yadav And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- G.K.Singh,V.K.Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect and list along with the Writ Petition No. 52718 of 2011. Meanwhile, learned Standing Counsel may file counter affidavit.
Order Date :- 13.10.2011
OP
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