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U.P. State Sugar And Cane ... vs Collector And Others
2011 Latest Caselaw 5097 ALL

Citation : 2011 Latest Caselaw 5097 ALL
Judgement Date : 13 October, 2011

Allahabad High Court
U.P. State Sugar And Cane ... vs Collector And Others on 13 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 56431 of 2006
 

 
Petitioner :- U.P. State Sugar And Cane Development Corp. Ltd.
 
Respondent :- Collector And Others
 
Petitioner Counsel :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava
 
Respondent Counsel :- C.S.C.,B.N. Singh
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the petitioner,  list this case on 3.11.2011.

Order Date :- 13.10.2011

NS

 

 

 
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