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Ashok Kumar And Others vs State Of U.P. And Others
2011 Latest Caselaw 5094 ALL

Citation : 2011 Latest Caselaw 5094 ALL
Judgement Date : 13 October, 2011

Allahabad High Court
Ashok Kumar And Others vs State Of U.P. And Others on 13 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59036 of 2011
 

 
Petitioner :- Ashok Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Gopal Tripathi,R.N.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect and list along with the Writ Petition No. 52718 of 2011. Meanwhile, learned Standing Counsel may file counter affidavit.

Order Date :- 13.10.2011

OP

 

 

 
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