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Trimkeshwar Nath Pandey vs State Of U.P. And Others
2011 Latest Caselaw 5093 ALL

Citation : 2011 Latest Caselaw 5093 ALL
Judgement Date : 13 October, 2011

Allahabad High Court
Trimkeshwar Nath Pandey vs State Of U.P. And Others on 13 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59013 of 2011
 

 
Petitioner :- Trimkeshwar Nath Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dhananjai Singh Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 28.11.2011.

Order Date :- 13.10.2011

OP

 

 

 
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