C/M Shri Siddheshwar Nath Inter ... vs State Of U.P. And Others
2011 Latest Caselaw 5092 ALL

Citation : 2011 Latest Caselaw 5092 ALL
Judgement Date : 13 October, 2011

Allahabad High Court

C/M Shri Siddheshwar Nath Inter ... vs State Of U.P. And Others on 13 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58747 of 2011
 

 
Petitioner :- C/M Shri Siddheshwar Nath Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,H.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List and connect this writ petition along with writ petition No.59012 of 2011, on the date fixed in the aforesaid writ petition.

Order Date :- 13.10.2011

SRY

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