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Ram Pratap Singh & Others vs State Of U.P. & Others
2011 Latest Caselaw 5088 ALL

Citation : 2011 Latest Caselaw 5088 ALL
Judgement Date : 13 October, 2011

Allahabad High Court
Ram Pratap Singh & Others vs State Of U.P. & Others on 13 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 59294 of 2006
 

 
Petitioner :- Ram Pratap Singh & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Nagendra Nath Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Allowed.

For orde, see my order of date, passed in writ petition No.58316 of 2006.

Order Date :- 13.10.2011

NS

 

 

 
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