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Nagar Panchayat vs Prsiding Officer And Others
2011 Latest Caselaw 5083 ALL

Citation : 2011 Latest Caselaw 5083 ALL
Judgement Date : 13 October, 2011

Allahabad High Court
Nagar Panchayat vs Prsiding Officer And Others on 13 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53282 of 2006
 

 
Petitioner :- Nagar Panchayat
 
Respondent :- Prsiding Officer And Others
 
Petitioner Counsel :- Anoop Trivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel  for the petitioner, list this case in the next cause list. It is made clear that no further adjournment shall be granted and  appropriate order shall be passed on the next date.

Order Date :- 13.10.2011

NS

 

 

 
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