C/M Shri Chandrabali Yadav ... vs State Of U.P. And Others
2011 Latest Caselaw 5079 ALL

Citation : 2011 Latest Caselaw 5079 ALL
Judgement Date : 13 October, 2011

Allahabad High Court

C/M Shri Chandrabali Yadav ... vs State Of U.P. And Others on 13 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59066 of 2011
 

 
Petitioner :- C/M Shri Chandrabali Yadav D.E.N.V.M.G.V.Sansthan & Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Man Bahadur Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The matter relates to the Education Service.

Put up on Monday i.e. on 17.10.2011 as fresh before the appropriate Bench.

Order Date :- 13.10.2011

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