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Nagendra Bahadur Singh vs State Of U.P. And Others
2011 Latest Caselaw 5070 ALL

Citation : 2011 Latest Caselaw 5070 ALL
Judgement Date : 12 October, 2011

Allahabad High Court
Nagendra Bahadur Singh vs State Of U.P. And Others on 12 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48138 of 2011
 

 
Petitioner :- Nagendra Bahadur Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Singh
 
Respondent Counsel :- C.S.C.,Ram Gopal Tripathi
 

 
Hon'ble Rajes Kumar,J.

Sri Gautam Baghel, Advocate, represents respondent no. 2. Respondent nos. 1 to 3 is represented by Learned Standing Counsel. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 21.11.2011.

Order Date :- 12.10.2011

OP

 

 

 
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