Babu vs State Of U.P. And Others
2011 Latest Caselaw 5068 ALL

Citation : 2011 Latest Caselaw 5068 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Babu vs State Of U.P. And Others on 12 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 36004 of 2006
 

 
Petitioner :- Babu
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.M. Iqbal Hasan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, three weeks' time is granted to file counter affidavit.

List thereafter.

Order Date :- 12.10.2011

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