Anjali Devi vs State Of U.P. And Others
2011 Latest Caselaw 5067 ALL

Citation : 2011 Latest Caselaw 5067 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Anjali Devi vs State Of U.P. And Others on 12 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37503 of 2011
 

 
Petitioner :- Anjali Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anand Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel informs the Court that counter affidavit is under preparation. A week's time is granted him for filing counter affidavit as already directed by this Court vide order dated 30.08.2011.

List after one week with office report as to service of notice on opposite party No.3.

Order Date :- 12.10.2011

SRY

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