Kesar Enterprises Limited Thru' ... vs Commissioner Of Customs, Central ...
2011 Latest Caselaw 5066 ALL

Citation : 2011 Latest Caselaw 5066 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Kesar Enterprises Limited Thru' ... vs Commissioner Of Customs, Central ... on 12 October, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 31 of 2011
 

 
Petitioner :- Kesar Enterprises Limited Thru' Senior Vice President
 
Respondent :- Commissioner Of Customs, Central Excise & Service Tax
 
Petitioner Counsel :- Rishi Raj Kapoor
 
Respondent Counsel :- C.S.C.,Zafar Moonis
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Two weeks time is granted to the respondent to file counter affidavit.

List thereafter.

Order Date :- 12.10.2011

nethra

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