Mahendra vs State Of U.P. & Others
2011 Latest Caselaw 5065 ALL

Citation : 2011 Latest Caselaw 5065 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Mahendra vs State Of U.P. & Others on 12 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 27344 of 2006
 

 
Petitioner :- Mahendra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N. Tripathi
 
Respondent Counsel :- C.S.C.,S.K. Verma,Sudip Ojha,U.S.Mishra
 

 
Hon'ble Sunil Hali,J.

As prayed, list on 8.11.2011.

Order Date :- 12.10.2011

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