Sri Ram Dawar Anusuchit Prathmik ... vs The State Of U.P. And Others
2011 Latest Caselaw 5060 ALL

Citation : 2011 Latest Caselaw 5060 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Sri Ram Dawar Anusuchit Prathmik ... vs The State Of U.P. And Others on 12 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58024 of 2011
 

 
Petitioner :- Sri Ram Dawar Anusuchit Prathmik Vidyalay
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Sunil Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 12.10.2011

SRY

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