Surjan Singh,Sub Inspector(Cp) vs State Of U.P. And Others
2011 Latest Caselaw 5058 ALL

Citation : 2011 Latest Caselaw 5058 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Surjan Singh,Sub Inspector(Cp) vs State Of U.P. And Others on 12 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 58292 of 2011
 

 
Petitioner :- Surjan Singh,Sub Inspector(Cp)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Surendra Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 21.11.2011.

Order Date :- 12.10.2011

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