Sunita Singh vs State Of U.P. And Others
2011 Latest Caselaw 5053 ALL

Citation : 2011 Latest Caselaw 5053 ALL
Judgement Date : 12 October, 2011

Allahabad High Court

Sunita Singh vs State Of U.P. And Others on 12 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48002 of 2011
 

 
Petitioner :- Sunita Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Deepak K. Jaiswal,S.K.Singh Paliwal
 
Respondent Counsel :- C.S.C.,Sanjay Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has received counter affidavit on behalf of respondent nos. 2 and 3 yesterday. Counter affidavit on behalf of respondent nos. 1 and 2 has been filed today. Counter affidavit on behalf of respondent no. 5 has also been filed.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

Put up on 3.11.2011 as fresh.

Order Date :- 12.10.2011

Download the LatestLaws.com Mobile App