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M/S Arjun Singh Gyan Singh And ... vs State Of U.P. And Others
2011 Latest Caselaw 5049 ALL

Citation : 2011 Latest Caselaw 5049 ALL
Judgement Date : 12 October, 2011

Allahabad High Court
M/S Arjun Singh Gyan Singh And ... vs State Of U.P. And Others on 12 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17800 of 2006
 

 
Petitioner :- M/S Arjun Singh Gyan Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P. Pandey,S.K. Yadav
 
Respondent Counsel :- C.S.C.,Anil Sharma,M.P.S. Niranjan
 

 
Hon'ble Sunil Hali,J.

On account of illness slip of learned counsel for the petitioners, the case is  adjourned.

List in the week commencing 7.11.2011.

Order Date :- 12.10.2011

NS

 

 

 
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