Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chandra Dev Ram vs State Of U.P. & Others
2011 Latest Caselaw 5042 ALL

Citation : 2011 Latest Caselaw 5042 ALL
Judgement Date : 11 October, 2011

Allahabad High Court
Chandra Dev Ram vs State Of U.P. & Others on 11 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 58218 of 2011
 

 
Petitioner :- Chandra Dev Ram
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kamalesh Kumar Nishad
 
Respondent Counsel :- C.S.C.,Smt. Radhika Srivastava
 

 
Hon'ble Rajes Kumar,J.

Smt. Radhika Srivastava, Advocate appears on behalf of respondent no. 4 and learned Standing Counsel appears on behalf of respondent nos. 1 to 3. All the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 21.11.2011.

Order Date :- 11.10.2011

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter