Gaya Prasad vs State Of U.P. & Others
2011 Latest Caselaw 5041 ALL

Citation : 2011 Latest Caselaw 5041 ALL
Judgement Date : 11 October, 2011

Allahabad High Court

Gaya Prasad vs State Of U.P. & Others on 11 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 58228 of 2011
 

 
Petitioner :- Gaya Prasad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shashi Kant Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 21.11.2011.

Order Date :- 11.10.2011

Download the LatestLaws.com Mobile App