Shobha Lal vs State Of U.P. And Others
2011 Latest Caselaw 5016 ALL

Citation : 2011 Latest Caselaw 5016 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Shobha Lal vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 45294 of 2011
 

 
Petitioner :- Shobha Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.N.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that the comments have been received. He prays for and is granted a week's time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter. List in the week commencing 1.11.2011.

Order Date :- 10.10.2011

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