Umesh Kumar vs State Of U.P. And Others
2011 Latest Caselaw 5011 ALL

Citation : 2011 Latest Caselaw 5011 ALL
Judgement Date : 10 October, 2011

Allahabad High Court

Umesh Kumar vs State Of U.P. And Others on 10 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59485 of 2010
 

 
Petitioner :- Umesh Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A. K. Singh
 
Respondent Counsel :- C. S. C.,Raj Nath Maurya
 

 
Hon'ble Rajes Kumar,J.

Counter and rejoinder affidavits have been exchanged between the parties.

On the request of learned counsel for the petitioner, list in the next cause list. Till then interim order shall continue.

Order Date :- 10.10.2011

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