Harendra Pandey vs State Of U.P. & Others
2011 Latest Caselaw 6253 ALL

Citation : 2011 Latest Caselaw 6253 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Harendra Pandey vs State Of U.P. & Others on 30 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 58695 of 2006
 

 
Petitioner :- Harendra Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N. Tripathi,P.N. Tripathi
 
Respondent Counsel :- C.S.C.,K.N. Mishra,R.N.Mishra
 

 
Hon'ble Sunil Hali,J.

Preliminary report of the Enquiry Officer is on the file, however, the final report submitted by the Enquiry Officer has not been filed with the writ petition. Let the same be filed.

As prayed, list this matter on 13.12.2011.

Order Date :- 30.11.2011

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