Janardan Yadav vs Union Of India And Others
2011 Latest Caselaw 6246 ALL

Citation : 2011 Latest Caselaw 6246 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Janardan Yadav vs Union Of India And Others on 30 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 55451 of 2006
 

 
Petitioner :- Janardan Yadav
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- D.K. Tiwari
 
Respondent Counsel :- A.S.G.I.,Ajay Bhanot
 

 
Hon'ble Sunil Hali,J.

Heard in-part.

As prayed, list on 9.12.2011.

Order Date :- 30.11.2011

Download the LatestLaws.com Mobile App