Sanjay Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 6244 ALL

Citation : 2011 Latest Caselaw 6244 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Sanjay Kumar Singh vs State Of U.P. And Others on 30 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 58154 of 2006
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Heard in-part.

As prayed, list this matter on 9.12.2011.

Order Date :- 30.11.2011

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