R.K. Shrivastava vs State Of U.P. & Others
2011 Latest Caselaw 6243 ALL

Citation : 2011 Latest Caselaw 6243 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

R.K. Shrivastava vs State Of U.P. & Others on 30 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 68738 of 2011
 

 
Petitioner :- R.K. Shrivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pradeep Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel prays for and is allowed three weeks' time to file counter affidavit or seek instructions in the matter.

List on 19.12.2011.

Order Date :- 30.11.2011

RKP

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