Dr. R.T. Singh vs State Of U.P. And Others
2011 Latest Caselaw 6241 ALL

Citation : 2011 Latest Caselaw 6241 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Dr. R.T. Singh vs State Of U.P. And Others on 30 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 67735 of 2011
 

 
Petitioner :- Dr. R.T. Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Lal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

The original record summoned by the Court clearly demonstrates that the petitioner was served with the charge sheet and that he submitted his reply to the charge sheet.

Let the petitioner file a supplementary affidavit stating correct facts.

Put up on Monday in the additional cause list.

Order Date :- 30.11.2011

RKP

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