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Shraddha Tripathi vs State Of U.P. U.P. Thru. Secretary ...
2011 Latest Caselaw 6224 ALL

Citation : 2011 Latest Caselaw 6224 ALL
Judgement Date : 29 November, 2011

Allahabad High Court
Shraddha Tripathi vs State Of U.P. U.P. Thru. Secretary ... on 29 November, 2011
Bench: Rajiv Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7093 of 2011
 

 
Petitioner :- Shraddha Tripathi
 
Respondent :- State Of U.P. U.P. Thru. Secretary Higher Education & Ors.
 
Petitioner Counsel :- Anurag Narain
 
Respondent Counsel :- C.S.C.,W.U. Ahmad
 

 
Hon'ble Rajiv Sharma,J.

Dismissed vide order of date passed on separate sheets, contained in Writ Petition No. 6743 (MS) of 2011.

Order Date :- 29.11.2011

lakshman

 

 

 
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