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Mam Raj Singh Raghav vs State Of U.P. & Others
2011 Latest Caselaw 6222 ALL

Citation : 2011 Latest Caselaw 6222 ALL
Judgement Date : 29 November, 2011

Allahabad High Court
Mam Raj Singh Raghav vs State Of U.P. & Others on 29 November, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 51 of 2010
 

 
Petitioner :- Mam Raj Singh Raghav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- D.K. Tiwari,C.B. Yadav
 
Respondent Counsel :- C.S.C.,A.K. Singh,Ramendra Pratap Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

List on 10.1.2012. In the meantime, the respondents may file counter affidavit.

Order Date :- 29.11.2011

RKP

 

 

 
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