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Union Of India Thru G.M., North ... vs Dayanand Gupta & Others
2011 Latest Caselaw 6220 ALL

Citation : 2011 Latest Caselaw 6220 ALL
Judgement Date : 29 November, 2011

Allahabad High Court
Union Of India Thru G.M., North ... vs Dayanand Gupta & Others on 29 November, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 65108 of 2011
 

 
Petitioner :- Union Of India Thru G.M., North Cental Railway & Others
 
Respondent :- Dayanand Gupta & Others
 
Petitioner Counsel :- A.K. Gaur
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

In this application filed by Union of India through General Manager, North Central Railway, a prayer has been made to serve all the 122 respondents, working as Substitute Parcel Porter at Kanpur Central Railway Station under Allahabad Division of the North Central Railway.

The application is allowed.

Let notices be effected by personal service on all the respondents through the Station Superintendent, Kanpur Central Railway Station. Steps may be taken within three weeks.

Order Date :- 29.11.2011

RKP

 

 

 
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