Citation : 2011 Latest Caselaw 6208 ALL
Judgement Date : 28 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 68104 of 2011 Petitioner :- H.C.(P) A.P. Ram Kumar Shukla & Another Respondent :- State Of U.P. & Another Petitioner Counsel :- Satya Prakash Pandey Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up day after tomorrow as fresh case before another Bench, after taking nomination from Hon'ble the Chief Justice.
Order Date :- 28.11.2011
SRY
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