Ketan Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 6205 ALL

Citation : 2011 Latest Caselaw 6205 ALL
Judgement Date : 28 November, 2011

Allahabad High Court

Ketan Kumar Singh vs State Of U.P. And Others on 28 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 67956 of 2011
 

 
Petitioner :- Ketan Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mohan Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 57399 of 2011.

Issue notice to respondent nos. 2, 3 and 4.

Learned Standing Counsel may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 28.11.2011

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