Subhash Chandra vs State Of U.P. Thru' Secry., Basic ...
2011 Latest Caselaw 6204 ALL

Citation : 2011 Latest Caselaw 6204 ALL
Judgement Date : 28 November, 2011

Allahabad High Court

Subhash Chandra vs State Of U.P. Thru' Secry., Basic ... on 28 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3379 of 2007
 

 
Petitioner :- Subhash Chandra
 
Respondent :- State Of U.P. Thru' Secry., Basic Education And Others
 
Petitioner Counsel :- Ramesh Upadhyaya
 
Respondent Counsel :- C.S.C.,Dilip Kumar Singh
 

 
Hon'ble Sunil Hali,J.

As prayed, put up this matter on 30.11.2011 as unlisted.

Order Date :- 28.11.2011

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