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Suresh Dusad & Others vs State Of U.P. & Others
2011 Latest Caselaw 6188 ALL

Citation : 2011 Latest Caselaw 6188 ALL
Judgement Date : 25 November, 2011

Allahabad High Court
Suresh Dusad & Others vs State Of U.P. & Others on 25 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 26905 of 2007
 

 
Petitioner :- Suresh Dusad & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.D. Ojha
 
Respondent Counsel :- C.S.C.,Gyanendra Srivastava
 

 
Hon'ble Sunil Hali,J.

As prayed, list after two weeks.

Order Date :- 25.11.2011

NS

 

 

 
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