Sadwanti And Others vs State Of U.P. & Others
2011 Latest Caselaw 6184 ALL

Citation : 2011 Latest Caselaw 6184 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

Sadwanti And Others vs State Of U.P. & Others on 25 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21981 of 2011
 

 
Petitioner :- Sadwanti And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Manoj Kumar Dwivedi,Poonam Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Learned counsel for the petitioners states that he does not want to press this petition and the same may be dismissed as not pressed.

Accordingly, the writ petition is dismissed as not pressed.

Order Date :- 25.11.2011

Shahnaz

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