Ratna Shanker Dwivedi vs State Of U.P. Thru' Secy. Finance & ...
2011 Latest Caselaw 6183 ALL

Citation : 2011 Latest Caselaw 6183 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

Ratna Shanker Dwivedi vs State Of U.P. Thru' Secy. Finance & ... on 25 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 58020 of 2007
 

 
Petitioner :- Ratna Shanker Dwivedi
 
Respondent :- State Of U.P. Thru' Secy. Finance & Rev. & Ors.
 
Petitioner Counsel :- Rahul Sahai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Heard.

Judgment reserved.

Order Date :- 25.11.2011

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