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State Of U.P. Thru' Dy. ... vs Addl. Commissioner/C.C.R.A., ...
2011 Latest Caselaw 6181 ALL

Citation : 2011 Latest Caselaw 6181 ALL
Judgement Date : 25 November, 2011

Allahabad High Court
State Of U.P. Thru' Dy. ... vs Addl. Commissioner/C.C.R.A., ... on 25 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 1959 of 2006
 

 
Petitioner :- State Of U.P. Thru' Dy. Commissioner, Stamp, Saharanpur
 
Respondent :- Addl. Commissioner/C.C.R.A., Saharanpur & Another
 
Petitioner Counsel :- C.B. Yadav
 

 
Hon'ble Sunil Hali,J.

As prayed, list after two weeks.

Order Date :- 25.11.2011

NS

 

 

 
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