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Ambika Prasad Singh vs State Of U.P. & Others
2011 Latest Caselaw 6177 ALL

Citation : 2011 Latest Caselaw 6177 ALL
Judgement Date : 25 November, 2011

Allahabad High Court
Ambika Prasad Singh vs State Of U.P. & Others on 25 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 67703 of 2011
 

 
Petitioner :- Ambika Prasad Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 25.11.2011

OP

 

 

 
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