Banwarilal & Another vs State Of U.P. & Others
2011 Latest Caselaw 6172 ALL

Citation : 2011 Latest Caselaw 6172 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

Banwarilal & Another vs State Of U.P. & Others on 25 November, 2011

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22043 of 2011
 

 
Petitioner :- Banwarilal & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- C.P. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

Case called out.

None present.

List in the next cause list.

Order Date :- 25.11.2011

Shahnaz

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