Citation : 2011 Latest Caselaw 6164 ALL
Judgement Date : 25 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- GOVERNMENT APPEAL No. - 6667 of 2011 Petitioner :- State Of U.P. Respondent :- Latif & Another Petitioner Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Devendra Kumar Upadhyaya,J.
Summon the lower court's record.
List after receipt of lower court's record for admission.
Order Date :- 25.11.2011
Shahnaz
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