Smt. Shail Singh vs The State Of U.P. And Others
2011 Latest Caselaw 6147 ALL

Citation : 2011 Latest Caselaw 6147 ALL
Judgement Date : 24 November, 2011

Allahabad High Court

Smt. Shail Singh vs The State Of U.P. And Others on 24 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 63284 of 2011
 

 
Petitioner :- Smt. Shail Singh
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Kumar Singh
 
Respondent Counsel :- C.S.C.,Manoj Kumar
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that instruction could not be received.

On his request, put up on 28.11.2011 as fresh.

Order Date :- 24.11.2011

Download the LatestLaws.com Mobile App