Shankar Rai vs Union Of India And Others
2011 Latest Caselaw 6146 ALL

Citation : 2011 Latest Caselaw 6146 ALL
Judgement Date : 24 November, 2011

Allahabad High Court

Shankar Rai vs Union Of India And Others on 24 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59045 of 2011
 

 
Petitioner :- Shankar Rai
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Asitabh Kumar
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

On the request of learned counsel for the respondents, put up on 12.12.2011 as fresh.

Order Date :- 24.11.2011

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