Prem Chandra Singh vs State Of U.P. & Others
2011 Latest Caselaw 6139 ALL

Citation : 2011 Latest Caselaw 6139 ALL
Judgement Date : 24 November, 2011

Allahabad High Court

Prem Chandra Singh vs State Of U.P. & Others on 24 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 66119 of 2011
 

 
Petitioner :- Prem Chandra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.C. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that the instruction has not been received.

On his request, put up on 28.11.2011 as fresh.

Order Date :- 24.11.2011

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