Subhash vs State Of U.P.
2011 Latest Caselaw 6138 ALL

Citation : 2011 Latest Caselaw 6138 ALL
Judgement Date : 24 November, 2011

Allahabad High Court

Subhash vs State Of U.P. on 24 November, 2011

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30851 of 2011
 

 
Petitioner :- Subhash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pankaj Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 24.11.2011

AHN

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