Smt. Munni Devi Bajpai vs The State Of U.P. And Others
2011 Latest Caselaw 6137 ALL

Citation : 2011 Latest Caselaw 6137 ALL
Judgement Date : 24 November, 2011

Allahabad High Court

Smt. Munni Devi Bajpai vs The State Of U.P. And Others on 24 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 64427 of 2011
 

 
Petitioner :- Smt. Munni Devi Bajpai
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Pawan Kumar Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he could not receive the instruction. He is directed to file counter affidavit within two weeks.

Put up on 12.12.2011 as fresh.

Order Date :- 24.11.2011

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