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Rajendra Prasad & Another vs State Of U.P. & Others
2011 Latest Caselaw 6136 ALL

Citation : 2011 Latest Caselaw 6136 ALL
Judgement Date : 24 November, 2011

Allahabad High Court
Rajendra Prasad & Another vs State Of U.P. & Others on 24 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 67253 of 2011
 

 
Petitioner :- Rajendra Prasad & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.R. Dube
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week.

List in the week commencing 19.12.2011.

Order Date :- 24.11.2011

OP

 

 

 
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