Neeraj Sharma @ Meenu vs State Of U.P.
2011 Latest Caselaw 6107 ALL

Citation : 2011 Latest Caselaw 6107 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Neeraj Sharma @ Meenu vs State Of U.P. on 23 November, 2011

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30788 of 2011
 

 
Petitioner :- Neeraj Sharma @ Meenu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brijesh Sahai,Jai Bahadur Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

List alongwith previous papers before appropriate Court.

Order Date :- 23.11.2011

AHN

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