Smt. Rajeshwari Devi vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6095 ALL

Citation : 2011 Latest Caselaw 6095 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Smt. Rajeshwari Devi vs State Of U.P. Thru Secy. And Others on 23 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62414 of 2011
 

 
Petitioner :- Smt. Rajeshwari Devi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Rajeev Sisodia,Shashank Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he could not receive the instruction and prays that one week further time may be allowed to seek the instruction.

Put up on 30.11.2011 as fresh.

Order Date :- 23.11.2011

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